Smt. Lajjawati vs The State Of U.P. And Others
2011 Latest Caselaw 6088 ALL

Citation : 2011 Latest Caselaw 6088 ALL
Judgement Date : 23 November, 2011

Allahabad High Court

Smt. Lajjawati vs The State Of U.P. And Others on 23 November, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 62839 of 2011
 

 
Petitioner :- Smt. Lajjawati
 
Respondent :- The State Of U.P. And Others
 
Petitioner Counsel :- Madhu Ranjan Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Two counter affidavits filed today, the same may be placed on record. Learned counsel for the petitioner prays for and is granted ten days time to file rejoinder affidavit.

Put up on 7.12.2011 as fresh before the appropriate Bench.

Order Date :- 23.11.2011

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