Mohd. Jalal vs State Of U.P. & Another
2011 Latest Caselaw 6007 ALL

Citation : 2011 Latest Caselaw 6007 ALL
Judgement Date : 22 November, 2011

Allahabad High Court

Mohd. Jalal vs State Of U.P. & Another on 22 November, 2011

Bench: S.C. Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 50
 

 
Case :- CRIMINAL REVISION No. - 4722 of 2011
 

 
Petitioner :- Mohd. Jalal
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Syed Irfan Ali,Mohd. Naushad
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble S.C. Agarwal,J.

Supplementary affidavit filed today which is taken on record.

As prayed, put up on 9.12.2011 as fresh before appropriate Court.

Order Date :- 22.11.2011

AHN

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