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Sri Baba Mohan Das Uchchatar ... vs The Asstt. Registrar, Firms, ...
2011 Latest Caselaw 6005 ALL

Citation : 2011 Latest Caselaw 6005 ALL
Judgement Date : 22 November, 2011

Allahabad High Court
Sri Baba Mohan Das Uchchatar ... vs The Asstt. Registrar, Firms, ... on 22 November, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 15643 of 2011
 

 
Petitioner :- Sri Baba Mohan Das Uchchatar Madhyamik Vidyalaya And Others
 
Respondent :- The Asstt. Registrar, Firms, Societies And Chits And Others
 
Petitioner Counsel :- Arun Kumar
 
Respondent Counsel :- C.S.C.,B.D. Pandey,G.S. Maurya
 

 
Hon'ble V.K. Shukla,J.

List after three weeks.

Interim order already passed is extended till the next date of listing.

Order Date :- 22.11.2011

SRY

 

 

 
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