Amritash Agarwal vs State Of U.P. & Others
2011 Latest Caselaw 6004 ALL

Citation : 2011 Latest Caselaw 6004 ALL
Judgement Date : 22 November, 2011

Allahabad High Court

Amritash Agarwal vs State Of U.P. & Others on 22 November, 2011

Bench: S.C. Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 50
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 22367 of 2011
 

 
Petitioner :- Amritash Agarwal
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- S.K. Dubey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble S.C. Agarwal,J.

Heard learned counsel for the petitioner and learned A.G.A. for the State.

Learned counsel for the petitioner does not want to press this writ petition, therefore, the writ petition is dismissed as not pressed.

Order Date :- 22.11.2011

AHN

Download the LatestLaws.com Mobile App