C/M Of Dwarika Prasad Inter ... vs State Of U.P. Thru' Secretary And ...
2011 Latest Caselaw 5983 ALL

Citation : 2011 Latest Caselaw 5983 ALL
Judgement Date : 21 November, 2011

Allahabad High Court

C/M Of Dwarika Prasad Inter ... vs State Of U.P. Thru' Secretary And ... on 21 November, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 38675 of 2008
 

 
Petitioner :- C/M Of Dwarika Prasad Inter College And Another
 
Respondent :- State Of U.P. Thru' Secretary And Others
 
Petitioner Counsel :- Shailendra
 
Respondent Counsel :- C.S.C.,Ashok Nath Tripathi,R.K. Ojha
 

 
Hon'ble Sunil Hali,J.

The writ petition is dismissed.

For order see order of date passed in Civil Misc Writ Petition No. 38672 of 2008 (C/M Of Dwarika Prasad Inter College And Another Vs. State Of U.P. And Others) on separate sheets.

Order Date :- 21.11.2011

RKS/

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