Gulab Chandra vs State Of U.P.
2011 Latest Caselaw 5976 ALL

Citation : 2011 Latest Caselaw 5976 ALL
Judgement Date : 21 November, 2011

Allahabad High Court

Gulab Chandra vs State Of U.P. on 21 November, 2011

Bench: Ravindra Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 31387 of 2011
 

 
Petitioner :- Gulab Chandra
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Amit Kumar Srivastava,Raj Kumar Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Learned A.G.A.prays for and is granted two weeks' time to file counter affidavit.

List on 9.12.2011.

Order Date :- 21.11.2011

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