Madan Pal Singh And Another vs State Of U.P. And Others
2011 Latest Caselaw 5975 ALL

Citation : 2011 Latest Caselaw 5975 ALL
Judgement Date : 21 November, 2011

Allahabad High Court

Madan Pal Singh And Another vs State Of U.P. And Others on 21 November, 2011

Bench: Sunil Ambwani, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT TAX No. - 1531 of 2011
 

 
Petitioner :- Madan Pal Singh And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- S.K. Jaiswal
 
Respondent Counsel :- C.S.C.,P.K.Srivastava,S.D.Kautilya,S.M. Shukla
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Manoj Misra,J.

As prayed by the petitioner, put up day after tomorrow. He will inform the counsel for respondent in writing.

Order Date :- 21.11.2011

RKP

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