Narayan Dass Agarwal And Others vs Sita Ram And Others
2011 Latest Caselaw 5971 ALL

Citation : 2011 Latest Caselaw 5971 ALL
Judgement Date : 21 November, 2011

Allahabad High Court

Narayan Dass Agarwal And Others vs Sita Ram And Others on 21 November, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 332 of 2006
 

 
Petitioner :- Narayan Dass Agarwal And Others
 
Respondent :- Sita Ram And Others
 
Petitioner Counsel :- Mrs. Swati Agarwal
 
Respondent Counsel :- Sc,A.K. Chaudhary,M.C. Tiwari
 

 
Hon'ble Sunil Hali,J.

On the request of learned counsel for the petitioners, list this matter in the next cause list.

Interim order to continue till the next date of listing.

Order Date :- 21.11.2011

Download the LatestLaws.com Mobile App