Citation : 2011 Latest Caselaw 5967 ALL
Judgement Date : 21 November, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 44270 of 2007 Petitioner :- Smt. Raj Dulari Respondent :- Ram Manohar & Others Petitioner Counsel :- B.N. Agrawal,Sanjay Agrawal Hon'ble Sunil Hali,J.
As prayed, list in the next cause list.
Interim order to continue till the next date of listing.
Order Date :- 21.11.2011
NS
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