I.T.C. Limited vs State Of U.P. & Others
2011 Latest Caselaw 5950 ALL

Citation : 2011 Latest Caselaw 5950 ALL
Judgement Date : 18 November, 2011

Allahabad High Court

I.T.C. Limited vs State Of U.P. & Others on 18 November, 2011

Bench: Sunil Ambwani, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT TAX No. - 1484 of 2007
 

 
Petitioner :- I.T.C. Limited
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Yashwant Varma,Shanti Bhushan
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Naheed Ara Moonis,J.

The hearing of the bunch cases is in progress.

Put up on 22.11.2011 at 10 AM.

Order Date :- 18.11.2011

RKP

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