Manoj Kumar Agrawal & Another vs State Of U.P. Thru' Secretary ...
2011 Latest Caselaw 5947 ALL

Citation : 2011 Latest Caselaw 5947 ALL
Judgement Date : 18 November, 2011

Allahabad High Court

Manoj Kumar Agrawal & Another vs State Of U.P. Thru' Secretary ... on 18 November, 2011

Bench: Sunil Ambwani, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT TAX No. - 415 of 2007
 

 
Petitioner :- Manoj Kumar Agrawal & Another
 
Respondent :- State Of U.P. Thru' Secretary Finance & Others
 
Petitioner Counsel :- M. Manglik,Rahul Agarwal
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Naheed Ara Moonis,J.

This matter is wrongly connected with this bunch. It will be listed separately.

Order Date :- 18.11.2011

RKP

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