State Bank Of India vs Chair Person Debit Recovery ...
2011 Latest Caselaw 5944 ALL

Citation : 2011 Latest Caselaw 5944 ALL
Judgement Date : 18 November, 2011

Allahabad High Court

State Bank Of India vs Chair Person Debit Recovery ... on 18 November, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 17523 of 2008
 

 
Petitioner :- State Bank Of India
 
Respondent :- Chair Person Debit Recovery Tribunal, J.L.Nehru Road & Ors.
 
Petitioner Counsel :- H.P. Pandey,G.P. Agrawal
 
Respondent Counsel :- Sc
 

 
Hon'ble Sunil Hali,J.

Connect with writ petition No. 54233 of 2008.

Order Date :- 18.11.2011

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