Citation : 2011 Latest Caselaw 5940 ALL
Judgement Date : 18 November, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 34384 of 2006 Petitioner :- Radhey Shyam & Another Respondent :- State Of U.P. & Others Petitioner Counsel :- Pankaj Sharma Respondent Counsel :- C.S.C.,V.K. Singh Hon'ble Sunil Hali,J.
Rejoinder affidavit filed today, is taken on record.
As prayed, list this matter in the week commencing from 28.11.2011.
Order Date :- 18.11.2011
NS
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