J.K. Cottan Mills vs State Of U.P. & Ors.
2011 Latest Caselaw 5939 ALL

Citation : 2011 Latest Caselaw 5939 ALL
Judgement Date : 18 November, 2011

Allahabad High Court

J.K. Cottan Mills vs State Of U.P. & Ors. on 18 November, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 40470 of 2010
 

 
Petitioner :- J.K. Cottan Mills
 
Respondent :- State Of U.P. & Ors.
 
Petitioner Counsel :- Miss Bushra Maryam
 
Respondent Counsel :- C.S.C.,A.S.G.I 2010/1359,Archana Mishra,Ritik Upadhyay
 

 
Hon'ble V.K. Shukla,J.

List this case on Friday next.

Order Date :- 18.11.2011

SRY

Download the LatestLaws.com Mobile App