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Pashupati Prasad Upadhyaya vs State Of U.P. And Others
2011 Latest Caselaw 5937 ALL

Citation : 2011 Latest Caselaw 5937 ALL
Judgement Date : 18 November, 2011

Allahabad High Court
Pashupati Prasad Upadhyaya vs State Of U.P. And Others on 18 November, 2011
Bench: Dilip Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 19816 of 2010
 

 
Petitioner :- Pashupati Prasad Upadhyaya
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Vijendra Kumar Mishra
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble Dilip Gupta,J.

As prayed for by learned Standing Counsel, list this petition on 12th December, 2011 to enable him to ensure compliance of the order dated 15th April, 2010.

Order Date :- 18.11.2011

SK

 

 

 
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