Smt. Alimma Cheriya vs State Of U.P. And Others
2011 Latest Caselaw 5931 ALL

Citation : 2011 Latest Caselaw 5931 ALL
Judgement Date : 18 November, 2011

Allahabad High Court

Smt. Alimma Cheriya vs State Of U.P. And Others on 18 November, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 45884 of 2006
 

 
Petitioner :- Smt. Alimma Cheriya
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- S.D. Singh
 
Respondent Counsel :- C.S.C.,J. Nagar
 

 
Hon'ble V.K. Shukla,J.

List in the next cause list.

Office shall ensure that all the cases shown in the cause list are sent to the Court on the next date.

Order Date :- 18.11.2011

SRY

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