Citation : 2011 Latest Caselaw 5925 ALL
Judgement Date : 18 November, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 59295 of 2010 Petitioner :- C/M Gandhi Bal Nekatan Kanya Inter College Thru.Manager & An Respondent :- State Of U.P. And Others Petitioner Counsel :- Bheem Singh,Ashok Khare Respondent Counsel :- C.S.C.,Lalit Kumar,Saurabh Gour,V.K. Misra Hon'ble V.K. Shukla,J.
List after three weeks.
Interim order already passed is extended till the next date of listing.
Order Date :- 18.11.2011
SRY
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