Veer Pal Singh And Others vs State Of U.P. And Others
2011 Latest Caselaw 5924 ALL

Citation : 2011 Latest Caselaw 5924 ALL
Judgement Date : 18 November, 2011

Allahabad High Court

Veer Pal Singh And Others vs State Of U.P. And Others on 18 November, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 60023 of 2010
 

 
Petitioner :- Veer Pal Singh And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- G.K. Singh,V.K. Singh
 
Respondent Counsel :- C.S.C.,Mahesh Sharma,Vinod Sinha
 

 
Hon'ble V.K. Shukla,J.

List in ordinary course.

Order Date :- 18.11.2011

SRY

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