Sanjay Agarwal vs State Of U.P. And Others
2011 Latest Caselaw 5923 ALL

Citation : 2011 Latest Caselaw 5923 ALL
Judgement Date : 18 November, 2011

Allahabad High Court

Sanjay Agarwal vs State Of U.P. And Others on 18 November, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 43431 of 2011
 

 
Petitioner :- Sanjay Agarwal
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Radha Kant Ojha
 
Respondent Counsel :- C.S.C.,Bipin Bihari
 

 
Hon'ble Rajes Kumar,J.

List this case after three weeks. Meantime, the parties may exchange their pleadings.

Till the next date of listing, the interim order shall continue.

Order Date :- 18.11.2011

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