Smt. Kastoori Devi vs State Of U.P. & Others
2011 Latest Caselaw 5922 ALL

Citation : 2011 Latest Caselaw 5922 ALL
Judgement Date : 18 November, 2011

Allahabad High Court

Smt. Kastoori Devi vs State Of U.P. & Others on 18 November, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 65901 of 2011
 

 
Petitioner :- Smt. Kastoori Devi
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Jitendra Singh Lodhi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

The petitioner has been appointed as an Aaganwadi Karyakatri. By the impugned order her appointment has been cancelled, which is being challenged.

Learned Standing Counsel may seek instruction in the matter and may file counter affidavit within two weeks.

Put up 5.12.2011 as fresh.

Order Date :- 18.11.2011

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