C/M,Of Sawargiy Gaukaran Singh ... vs State Of U.P.And Another
2011 Latest Caselaw 5911 ALL

Citation : 2011 Latest Caselaw 5911 ALL
Judgement Date : 17 November, 2011

Allahabad High Court

C/M,Of Sawargiy Gaukaran Singh ... vs State Of U.P.And Another on 17 November, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 65680 of 2011
 

 
Petitioner :- C/M,Of Sawargiy Gaukaran Singh Dinesh Maha Vidhyalay & Anr.
 
Respondent :- State Of U.P.And Another
 
Petitioner Counsel :- Rajesh Kumar Pathak,Bijendra Kumar Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

As requested, put up this case on Tuesday.

Order Date :- 17.11.2011

SRY

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