Radhey Shyam Singh vs State Of U.P. & Others
2011 Latest Caselaw 5908 ALL

Citation : 2011 Latest Caselaw 5908 ALL
Judgement Date : 17 November, 2011

Allahabad High Court

Radhey Shyam Singh vs State Of U.P. & Others on 17 November, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 50150 of 2009
 

 
Petitioner :- Radhey Shyam Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Gulab Singh,Ashok Khare,R.S.Umrao,Vidya Sagar
 
Respondent Counsel :- C.S.C.,A.K.Sharma,Surendra Tiwari
 

 
Hon'ble V.K. Shukla,J.

Supplementary counter affidavit filed today is accepted and taken on record. In case petitioner so desires, he may file supplementary rejoinder affidavit by the next date fixed.

List in the next cause list.

Order Date :- 17.11.2011

SRY

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