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Commissioner Of Income, Agra vs Oriental Insurance Co. Ltd.
2011 Latest Caselaw 5907 ALL

Citation : 2011 Latest Caselaw 5907 ALL
Judgement Date : 17 November, 2011

Allahabad High Court
Commissioner Of Income, Agra vs Oriental Insurance Co. Ltd. on 17 November, 2011
Bench: Sunil Ambwani, Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- INCOME TAX APPEAL No. - 398 of 2009
 

 
Petitioner :- Commissioner Of Income, Agra
 
Respondent :- Oriental Insurance Co. Ltd.
 
Petitioner Counsel :- S.C.,S. Chopra
 
Respondent Counsel :- R.R. Agarwal
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Naheed Ara Moonis,J.

Pass over on the illness slip of Shri Shambhu Chopra and list in the next cause list.

Order Date :- 17.11.2011

RKP

 

 

 
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