Smt. Sunita Rani And Another vs State Of U.P. And Others
2011 Latest Caselaw 5899 ALL

Citation : 2011 Latest Caselaw 5899 ALL
Judgement Date : 17 November, 2011

Allahabad High Court

Smt. Sunita Rani And Another vs State Of U.P. And Others on 17 November, 2011

Bench: Imtiyaz Murtaza, Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 15932 of 2009
 

 
Petitioner :- Smt. Sunita Rani And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Amit Kumar Singh,P.M.N. Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Mrs. Jayashree Tiwari,J.

This matter is cognizable by a Single Judge.

List before appropriate Bench in the next week.

Order Date :- 17.11.2011

Shahnaz

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