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The Commissioner Of Income Tax & ... vs Smt. Vindhyavasini Devi
2011 Latest Caselaw 5895 ALL

Citation : 2011 Latest Caselaw 5895 ALL
Judgement Date : 17 November, 2011

Allahabad High Court
The Commissioner Of Income Tax & ... vs Smt. Vindhyavasini Devi on 17 November, 2011
Bench: Sunil Ambwani, Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- INCOME TAX APPEAL No. - 265 of 2008
 

 
Petitioner :- The Commissioner Of Income Tax & Another
 
Respondent :- Smt. Vindhyavasini Devi
 
Petitioner Counsel :- A.N. Mahajan/S.C.
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Naheed Ara Moonis,J.

On the request of Shri A.N. Mahajan, pass over for a day and list in the next cause list.

Order Date :- 17.11.2011

RKP

 

 

 
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