C/M Sarvodaya Vidyalaya And ... vs Dy. Registrar, Firms, Societies ...
2011 Latest Caselaw 5894 ALL

Citation : 2011 Latest Caselaw 5894 ALL
Judgement Date : 17 November, 2011

Allahabad High Court

C/M Sarvodaya Vidyalaya And ... vs Dy. Registrar, Firms, Societies ... on 17 November, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 4949 of 2011
 

 
Petitioner :- C/M Sarvodaya Vidyalaya And Another
 
Respondent :- Dy. Registrar, Firms, Societies And Chits And Others
 
Petitioner Counsel :- Vashisthaa Tiwari
 
Respondent Counsel :- C.S.C.,G.K. Singh,H.N.Singh,V.K. Singh
 

 
Hon'ble V.K. Shukla,J.

List in the next cause cause list along with record of writ petition No.34014 of 2011, showing the names of respective counsel along with cause title.

Order Date :- 17.11.2011

SRY

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