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Jeet Narayan Upadhyay vs State Of U.P. & Others
2011 Latest Caselaw 5893 ALL

Citation : 2011 Latest Caselaw 5893 ALL
Judgement Date : 17 November, 2011

Allahabad High Court
Jeet Narayan Upadhyay vs State Of U.P. & Others on 17 November, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 65779 of 2011
 

 
Petitioner :- Jeet Narayan Upadhyay
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- K.S. Tiwari,V.K. Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 17.11.2011

OP

 

 

 
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