Commissioner Of Income Tax-Ii, ... vs M/S Krishi Utpadan Mandi Samiti, ...
2011 Latest Caselaw 5887 ALL

Citation : 2011 Latest Caselaw 5887 ALL
Judgement Date : 17 November, 2011

Allahabad High Court

Commissioner Of Income Tax-Ii, ... vs M/S Krishi Utpadan Mandi Samiti, ... on 17 November, 2011

Bench: Sunil Ambwani, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- INCOME TAX APPEAL No. - 352 of 2011
 

 
Petitioner :- Commissioner Of Income Tax-Ii, Kanpur
 
Respondent :- M/S Krishi Utpadan Mandi Samiti, Orai, Distt-Jalaun
 
Petitioner Counsel :- Shambhu Chopra, S.C.
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Naheed Ara Moonis,J.

Shri Shambhu Chopra is reported to be ill.

Let this Income Tax Appeal come up on 28.11.2011 in the additional cause list.

If Shri Shambhu Chopra is unable to come to the Court, the Senior Counsel appearing for the department will give the file to some other counsel representing the department.

Order Date :- 17.11.2011

RKP

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