Deepak Swalani & Others vs State Of U.P. & Others
2011 Latest Caselaw 5882 ALL

Citation : 2011 Latest Caselaw 5882 ALL
Judgement Date : 17 November, 2011

Allahabad High Court

Deepak Swalani & Others vs State Of U.P. & Others on 17 November, 2011

Bench: Imtiyaz Murtaza, Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 1312 of 2010
 

 
Petitioner :- Deepak Swalani & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- B.N. Rai,Adarsh Kumar
 
Respondent Counsel :- Govt. Advocate,Mrs.Rinki Gupta
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Mrs. Jayashree Tiwari,J.

Learned counsel for the petitioners submits that in this case police has submitted charge-sheet.

In view of the above, this petition has become infructuous.

Accordingly, it is dismissed.

Interim order, if any, is also vacated.

Order Date :- 17.11.2011

Shahnaz

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