Sangeeta Patel vs State Of U.P. Thru Secy. And Others
2011 Latest Caselaw 5880 ALL

Citation : 2011 Latest Caselaw 5880 ALL
Judgement Date : 17 November, 2011

Allahabad High Court

Sangeeta Patel vs State Of U.P. Thru Secy. And Others on 17 November, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 50544 of 2011
 

 
Petitioner :- Sangeeta Patel
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Piyush Kant Vishwakarma
 
Respondent Counsel :- C.S.C.,Anil Tiwari,Saumitra Singh
 

 
Hon'ble V.K. Shukla,J.

Ten days and no more time is accorded to Sri Anil Tiwari as well as Sri Saumitra Singh, Advocate for filing counter affidavit. Rejoinder affidavit may be filed within next three days.

List this case thereafter on 05.12.2011, with office report as to service on respondent Nos. 5 and 6.

Order Date :- 17.11.2011

SRY

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