Bharat Ratan Sharma & Another vs State Of U.P. & Others
2011 Latest Caselaw 5873 ALL

Citation : 2011 Latest Caselaw 5873 ALL
Judgement Date : 17 November, 2011

Allahabad High Court

Bharat Ratan Sharma & Another vs State Of U.P. & Others on 17 November, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 57753 of 2009
 

 
Petitioner :- Bharat Ratan Sharma & Another
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Pradip Kumar
 
Respondent Counsel :- C.S.C.,Anil Bhushan,Neeraj Tiwari
 

 
Hon'ble V.K. Shukla,J.

As no counter affidavit has been filed, Sri Neeraj Tiwari, Advocate is accorded two weeks time for filing counter affidavit. Rejoinder affidavit may be filed within one week thereafter.

List this case after three weeks.

Order Date :- 17.11.2011

SRY

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