C/M Janta Mahavidyalaya And ... vs State Of U.P. Thru Its Secy. And ...
2011 Latest Caselaw 5872 ALL

Citation : 2011 Latest Caselaw 5872 ALL
Judgement Date : 17 November, 2011

Allahabad High Court

C/M Janta Mahavidyalaya And ... vs State Of U.P. Thru Its Secy. And ... on 17 November, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 60571 of 2011
 

 
Petitioner :- C/M Janta Mahavidyalaya And Another
 
Respondent :- State Of U.P. Thru Its Secy. And Others
 
Petitioner Counsel :- S.B. Singh
 
Respondent Counsel :- C.S.C.,Anil Tiwari
 

 
Hon'ble V.K. Shukla,J.

Ten days and no more time is accorded to Sri Anil Tiwari, Advocate, for filing counter affidavit. Rejoinder affidavit may be filed within next ten days.

List on 12.12.2011.

Order Date :- 17.11.2011

SRY

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