The Commissioner Of Income Tax ... vs Shri Laxmi Shankar Bajpai
2011 Latest Caselaw 5871 ALL

Citation : 2011 Latest Caselaw 5871 ALL
Judgement Date : 17 November, 2011

Allahabad High Court

The Commissioner Of Income Tax ... vs Shri Laxmi Shankar Bajpai on 17 November, 2011

Bench: Sunil Ambwani, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- INCOME TAX APPEAL No. - 245 of 2008
 

 
Petitioner :- The Commissioner Of Income Tax Central Kanpur
 
Respondent :- Shri Laxmi Shankar Bajpai
 
Petitioner Counsel :- A.N. Mahajan
 
Respondent Counsel :- S.D. Singh
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Naheed Ara Moonis,J.

On the request of Shri A.N. Mahajan, pass over for a day and list in the next cause list.

Order Date :- 17.11.2011

RKP

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