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Prashant Kumar Singh vs Vice Chancellor, Gautam Buddh ...
2011 Latest Caselaw 5868 ALL

Citation : 2011 Latest Caselaw 5868 ALL
Judgement Date : 17 November, 2011

Allahabad High Court
Prashant Kumar Singh vs Vice Chancellor, Gautam Buddh ... on 17 November, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 62563 of 2011
 

 
Petitioner :- Prashant Kumar Singh
 
Respondent :- Vice Chancellor, Gautam Buddh Technical University & Others
 
Petitioner Counsel :- Vishnu Swaroop Srivastava
 
Respondent Counsel :- Neeraj Tiwari
 

 
Hon'ble V.K. Shukla,J.

Sri Neeraj Tiwari, Advocate has entered appearance on behalf of respondent Nos. 1 and 2, whereas Sri Ramesh Upadhyaya, Advocate, on behalf of respondent No.3.

Ten days' time is accorded to each one of the respondents for filing counter affidavit. Rejoinder affidavit may be filed within three days thereafter.

List thereafter on 05.12.2011.

Order Date :- 17.11.2011

SRY

 

 

 
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