Bhagwati Prasad Maheshwari vs The Commissioner Of Income Tax, ...
2011 Latest Caselaw 5867 ALL

Citation : 2011 Latest Caselaw 5867 ALL
Judgement Date : 17 November, 2011

Allahabad High Court

Bhagwati Prasad Maheshwari vs The Commissioner Of Income Tax, ... on 17 November, 2011

Bench: Sunil Ambwani, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- INCOME TAX APPEAL No. - 689 of 2007
 

 
Petitioner :- Bhagwati Prasad Maheshwari
 
Respondent :- The Commissioner Of Income Tax, Meerut & Another
 
Petitioner Counsel :- Rakesh Ranjan Agrawal,Suyash Agarwal
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Naheed Ara Moonis,J.

On the request of Shri R.R. Agarwal, pass over for a day. List in the next cause list.

Order Date :- 17.11.2011

RKP

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