Harish Singh & Ors vs State Of U.P. & Others
2011 Latest Caselaw 5866 ALL

Citation : 2011 Latest Caselaw 5866 ALL
Judgement Date : 17 November, 2011

Allahabad High Court

Harish Singh & Ors vs State Of U.P. & Others on 17 November, 2011

Bench: Imtiyaz Murtaza, Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 22226 of 2010
 

 
Petitioner :- Harish Singh & Ors
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- A.K. Mishra,M.K. Mishra
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Mrs. Jayashree Tiwari,J.

As prayed, list after ten days.

Order Date :- 17.11.2011

Shahnaz

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