Smt. Chameli Devi vs State Of U.P. And Others
2011 Latest Caselaw 5852 ALL

Citation : 2011 Latest Caselaw 5852 ALL
Judgement Date : 16 November, 2011

Allahabad High Court

Smt. Chameli Devi vs State Of U.P. And Others on 16 November, 2011

Bench: Sunil Ambwani, Kashi Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT TAX No. - 852 of 2011
 

 
Petitioner :- Smt. Chameli Devi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Vijay Shyam Bhaskar,Rajesh Kumar Dubey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

Pass over on the illness slip of Shri Vijay Shyam Bhaskar. List in the next cause list.

Order Date :- 16.11.2011

RKP

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