Sri. Ranchhor Manav Kalyan Samiti ... vs State Of U.P. Thru. Secy. Revenue ...
2011 Latest Caselaw 5846 ALL

Citation : 2011 Latest Caselaw 5846 ALL
Judgement Date : 16 November, 2011

Allahabad High Court

Sri. Ranchhor Manav Kalyan Samiti ... vs State Of U.P. Thru. Secy. Revenue ... on 16 November, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 15009 of 2006
 

 
Petitioner :- Sri. Ranchhor Manav Kalyan Samiti Dhaura Lalitpur
 
Respondent :- State Of U.P. Thru. Secy. Revenue Secretariat & Others
 
Petitioner Counsel :- Devendra Kumar
 
Respondent Counsel :- C.S.C.,Anurag Pathak
 

 
Hon'ble Sunil Hali,J.

The case is passed over on the illness slip of Sri Devendra Kumar, learned counsel for the petitioner.

List in the next cause list.

Order Date :- 16.11.2011

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