Saurabh Kumar Pandey vs State Of U.P. & Others
2011 Latest Caselaw 5845 ALL

Citation : 2011 Latest Caselaw 5845 ALL
Judgement Date : 16 November, 2011

Allahabad High Court

Saurabh Kumar Pandey vs State Of U.P. & Others on 16 November, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 65374 of 2011
 

 
Petitioner :- Saurabh Kumar Pandey
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Kshetresh Chandra Shukla
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Issue notice to respondent no. 4.

Learned Standing Counsel may file counter affidavit within four weeks. Rejoinder affidavit may be filed within two weeks thereafter.

List in second week of January, 2012.

Order Date :- 16.11.2011

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