Commissioner Of Central Excise, ... vs M/S Sohani Packwell And Ind (P) Ltd
2011 Latest Caselaw 5843 ALL

Citation : 2011 Latest Caselaw 5843 ALL
Judgement Date : 16 November, 2011

Allahabad High Court

Commissioner Of Central Excise, ... vs M/S Sohani Packwell And Ind (P) Ltd on 16 November, 2011

Bench: Sunil Ambwani, Kashi Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CENTRAL EXCISE APPEAL No. - 367 of 2008
 

 
Petitioner :- Commissioner Of Central Excise, Allahabad
 
Respondent :- M/S Sohani Packwell And Ind (P) Ltd
 
Petitioner Counsel :- B.K. Singh Raghuvanshi
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

Shri B.K.S. Raghuvansi, learned counsel for the appellant states that he has instructions from the department on account of the tax effect to withdraw the appeal.

The Central Excise Appeal is accordingly dismissed as withdrawn.

Order Date :- 16.11.2011

RKP

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