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M/S Balbeer Steels Pvt. Ltd. vs Commissioner Central Excise
2011 Latest Caselaw 5839 ALL

Citation : 2011 Latest Caselaw 5839 ALL
Judgement Date : 16 November, 2011

Allahabad High Court
M/S Balbeer Steels Pvt. Ltd. vs Commissioner Central Excise on 16 November, 2011
Bench: Sunil Ambwani, Kashi Nath Pandey



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CENTRAL EXCISE APPEAL No. - 127 of 2009
 

 
Petitioner :- M/S Balbeer Steels Pvt. Ltd.
 
Respondent :- Commissioner Central Excise
 
Petitioner Counsel :- Anurag Asthana
 
Respondent Counsel :- Sc.(Indirect Tax)
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

On the request of Shri Anurag Asthana, list on 24.11.2011.

Order Date :- 16.11.2011

RKP

 

 

 
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