C/M Pratibha Shishu Shiksha Bihar ... vs State Of U.P. Thru' Chief Secy. & ...
2011 Latest Caselaw 5838 ALL

Citation : 2011 Latest Caselaw 5838 ALL
Judgement Date : 16 November, 2011

Allahabad High Court

C/M Pratibha Shishu Shiksha Bihar ... vs State Of U.P. Thru' Chief Secy. & ... on 16 November, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 57640 of 2006
 

 
Petitioner :- C/M Pratibha Shishu Shiksha Bihar Gagara Thru' Manager
 
Respondent :- State Of U.P. Thru' Chief Secy. & Ors.
 
Petitioner Counsel :- Awadh Narain Rai
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

Connect with writ petition Nos. 21804 of 2010, 22459 of 2010 and 31715 of 2010.

As prayed by learned counsel for the petitioiner, list this matter in the week commencing from 12th December, 2011.

Order Date :- 16.11.2011

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