The Commissioner Of Income Tax ... vs Shri Ram Saran S/O Shri Chhoten
2011 Latest Caselaw 5837 ALL

Citation : 2011 Latest Caselaw 5837 ALL
Judgement Date : 16 November, 2011

Allahabad High Court

The Commissioner Of Income Tax ... vs Shri Ram Saran S/O Shri Chhoten on 16 November, 2011

Bench: Sunil Ambwani, Kashi Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- INCOME TAX APPEAL No. - 410 of 2008
 

 
Petitioner :- The Commissioner Of Income Tax Meerut & Another
 
Respondent :- Shri Ram Saran S/O Shri Chhoten
 
Petitioner Counsel :- A.N. Mahajan
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

Pass over on the illness slip of Shri A.N. Mahajan. List in the next cause list.

Order Date :- 16.11.2011

RKP

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