Sarfaz Ahmad vs The State Of U.P. And Others
2011 Latest Caselaw 5831 ALL

Citation : 2011 Latest Caselaw 5831 ALL
Judgement Date : 16 November, 2011

Allahabad High Court

Sarfaz Ahmad vs The State Of U.P. And Others on 16 November, 2011

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 64624 of 2011
 

 
Petitioner :- Sarfaz Ahmad
 
Respondent :- The State Of U.P. And Others
 
Petitioner Counsel :- Raj Kumar Mishra
 
Respondent Counsel :- C.S.C.,Nafees Ahmad
 

 
Hon'ble Dilip Gupta,J.

Heard learned counsel for the parties.

The amendment application is allowed. Let the necessary amendments be incorporated within three days.

Place this petition as fresh on 22nd November, 2011.

Order Date :- 16.11.2011

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