Citation : 2011 Latest Caselaw 5830 ALL
Judgement Date : 16 November, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- INCOME TAX APPEAL No. - 382 of 2008 Petitioner :- Commissioner Of Income Tax-Ii,Kanpur Respondent :- M/S Somani Iron & Steel Pvt.Ltd.,51/27,Naya Ganj,Kanpur Petitioner Counsel :- Shambhu Chopra Hon'ble Sunil Ambwani,J.
Hon'ble Kashi Nath Pandey,J.
Pass over on the illness slip of Shri Shambhu Chopra. List in the next cause list.
Order Date :- 16.11.2011
RKP
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