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M/S Rama Medical Stores vs The Commissioner Income Tax ...
2011 Latest Caselaw 5827 ALL

Citation : 2011 Latest Caselaw 5827 ALL
Judgement Date : 16 November, 2011

Allahabad High Court
M/S Rama Medical Stores vs The Commissioner Income Tax ... on 16 November, 2011
Bench: Sunil Ambwani, Kashi Nath Pandey



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- INCOME TAX REFERENCE No. - 12 of 2010
 

 
Petitioner :- M/S Rama Medical Stores
 
Respondent :- The Commissioner Income Tax Lucknow
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

Pass over for a day on the illness slip of Shri A.N. Mahajan. List in the next cause list.

Order Date :- 16.11.2011

RKP

 

 

 
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