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The Commissioner Of Income Tax vs M/S United Mercantile Coop.Bank ...
2011 Latest Caselaw 5826 ALL

Citation : 2011 Latest Caselaw 5826 ALL
Judgement Date : 16 November, 2011

Allahabad High Court
The Commissioner Of Income Tax vs M/S United Mercantile Coop.Bank ... on 16 November, 2011
Bench: Sunil Ambwani, Kashi Nath Pandey



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- INCOME TAX APPEAL No. - 396 of 2008
 

 
Petitioner :- The Commissioner Of Income Tax
 
Respondent :- M/S United Mercantile Coop.Bank Ltd.
 
Petitioner Counsel :- S.C./A.N.Mahajan
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

Shri Ashish Bansal has put in appearance on behalf of the respondent-assessee.

List again in the next cause list showing the name of Shri Ashish Bansal for the respondent.

Order Date :- 16.11.2011

RKP

 

 

 
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