Commissioner Of Central Excise, ... vs M/S Presstress India Corp., ...
2011 Latest Caselaw 5825 ALL

Citation : 2011 Latest Caselaw 5825 ALL
Judgement Date : 16 November, 2011

Allahabad High Court

Commissioner Of Central Excise, ... vs M/S Presstress India Corp., ... on 16 November, 2011

Bench: Sunil Ambwani, Kashi Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CENTRAL EXCISE APPEAL No. - 106 of 2008
 

 
Petitioner :- Commissioner Of Central Excise, Allahabad
 
Respondent :- M/S Presstress India Corp., Allahabad & Another
 
Petitioner Counsel :- S.K. Misra,Dr. Ashok Nigam, A.S.G.I.
 
Respondent Counsel :- Krishna Agarwal
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

Pass over on the illness slip of Shri Krishna Agarwal. List in the next cause list.

Order Date :- 16.11.2011

RKP

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