M/S Arjun Singh Gyan Singh And ... vs State Of U.P. And Others
2011 Latest Caselaw 5823 ALL

Citation : 2011 Latest Caselaw 5823 ALL
Judgement Date : 16 November, 2011

Allahabad High Court

M/S Arjun Singh Gyan Singh And ... vs State Of U.P. And Others on 16 November, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 17800 of 2006
 

 
Petitioner :- M/S Arjun Singh Gyan Singh And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- J.P. Pandey,S.K. Yadav
 
Respondent Counsel :- C.S.C.,Anil Sharma,M.P.S. Niranjan
 

 
Hon'ble Sunil Hali,J.

The case is passed over on the ground of illness slip of Sri M.P.S. Niranjan, learned counsel for the respondents.

List in the next cause list.

Order Date :- 16.11.2011

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