Madan Mohan Singh And Another vs State Of U.P. And Others
2011 Latest Caselaw 5822 ALL

Citation : 2011 Latest Caselaw 5822 ALL
Judgement Date : 16 November, 2011

Allahabad High Court

Madan Mohan Singh And Another vs State Of U.P. And Others on 16 November, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 33346 of 2006
 

 
Petitioner :- Madan Mohan Singh And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Raj Kumar,L.R.Khan
 
Respondent Counsel :- C.S.C.,S.K.Rai
 

 
Hon'ble Sunil Hali,J.

As prayed, list in the next cause list.

Order Date :- 16.11.2011

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